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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(3)(a) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(a)When no contractor comes forward to submit tender for any work, the Block Development Officer shall place the matter before the Panchayat Samiti. The Panchayat Samiti, after taking the matter into consideration, may direct the Block Development Officer to get the work executed departmentally.