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[Cites 0, Cited by 0] [Section 318] [Entire Act]

State of Uttar Pradesh - Subsection

Section 318(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)The permission to dispose of the land granted under sub-paragraph (1) may be made conditional upon the transferee becoming a member of the farm. If such a condition is imposed the transferee shall become a member of the farm.