Delhi High Court - Orders
Gopal Prasad Agarwal vs Bls Polymers Ltd on 21 December, 2022
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~30 &31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7002/2022 & CRL.M.A. 27101/2022 (stay)
GOPAL PRASAD AGARWAL ..... Petitioner
Through: Mr. Bakuk Jain, Advocate
versus
BLS POLYMERS LTD ..... Respondent
Through: None
(31)
+ CRL.M.C. 7003/2022 & CRL.M.A. 27103/2022 (stay)
GOPAL PRASAD AGARWAL ..... Petitioner
Through: Mr. Bakuk Jain, Advocate
versus
BLS POLYMERS LTD ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 21.12.2022 CRL.M.A. 27102/2022 (exemption) in CRL.M.C. 7002/2022 CRL.M.A. 27104/2022 (exemption) in CRL.M.C. 7003/2022
1. Allowed, subject to all just exceptions.
2. Applications stand disposed of. CRL.M.C. 7002/2022 & CRL.M.C. 7003/2022
3. At request of learned counsel for petitioner, re-notify on 05.01.2023.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J DECEMBER 21, 2022/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:22.12.2022 17:27:30