Bombay High Court
Shri. Nivrutti Eknath Kalawade ... vs Shri. Vijay Deshmukh And Others on 13 March, 2023
Bench: R.D. Dhanuka, Gauri Godse
Board Sr.No.:-108
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 85 OF 2023
Bhanudas Nana Kalawade ....PETITIONER
V/S
Vijay Deshmukh, Additional Collector And Ors.
....RESPONDENT
WITH CONT. PETITION NO. 86 OF 2023 Late Barku Santosh Navle (deceased) Thr. Lrs. ....PETITIONER Shri Datta Alias Dattatray Santosh Navle V/S Shri. Vijay Deshmukh And Others ....RESPONDENT WITH CONT. PETITION NO. 88 OF 2023 Late Genu Dhondu Jadhav, Thr. Lrs. Nathu Genu....PETITIONER Jadhav V/S Vijay Deshmukh, Additional Collector And Ors.
....RESPONDENT WITH CONT. PETITION NO. 94 OF 2023 Nathu Mahadu Kalawade (dec) Thr. Lrs. Baban ....PETITIONER Nathu Kalawade V/S Vijay Deshmukh, Additional Collector And Ors.
....RESPONDENT Page 1/3 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:32:20 ::: WITH CONT. PETITION NO. 92 OF 2023 Baban Shivram Navle ....PETITIONER V/S Viay Deshmukh, Additional Collector And Ors.
....RESPONDENT WITH CONT. PETITION NO. 93 OF 2023 Late. Mahadu Rambhau Bendure, Thr. Lrs. ....PETITIONER Kaluram Mahadu Bendure V/S Vijay Deshmukh, Additional Collector And Ors.
....RESPONDENT WITH CONT. PETITION NO. 89 OF 2023 Late Mahatarba Vithu Dangale Thr Lrs. ....PETITIONER Shri.vitthal Mhatarba Dangale V/S Shri. Vijay Deshmukh And Others ....RESPONDENT WITH CONT. PETITION NO. 91 OF 2023 Shriram Mahadu Deshmukh ....PETITIONER V/S Vijay Deshmukh, Additional Collector And Ors.
....RESPONDENT WITH CONT. PETITION NO. 87 OF 2023 Shri. Sitaram Bhikaji Dangale (deceased) Thr ....PETITIONER Lrs.kishor Sitaram Dangale Page 2/3 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:32:20 ::: V/S Shri. Vijay Deshmukh And Others ....RESPONDENT WITH CONT. PETITION NO. 90 OF 2023 Shri. Nivrutti Eknath Kalawade (deceased) Thr.....PETITIONER Lrs. Shri. Vasant Nivrutti Kalawade V/S Shri. Vijay Deshmukh And Others ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 13th March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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