Jammu & Kashmir High Court - Srinagar Bench
M/S Enar Smith vs State Of Jk & Ors. ---Respondent(S) on 4 October, 2019
Bench: Chief Justice, Rashid Ali Dar
Serial No. 9
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
At SRINAGAR
OWP No. 2348/2018
M/s Enar Smith ---Petitioner/Appellant(s)
Through: Mr. Azhar ul Amin, Adv.
V/s
State of JK & Ors. ---Respondent(s)
Through: Mr. Javaid Iqbal, Sr. AAG.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
04.10.2019 The respondents shall ensure that the status report in terms of order dated 24th July 2019 is positively brought on the next date of hearing.
List on 13th November 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
04.10.2019
Altaf
MOHAMMAD ALTAF NIMA
2019.10.05 15:33
I attest to the accuracy and
integrity of this document