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State of Kerala - Section

Section 53 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

53.

, Pension, Insurance and Provident Fund.-With the previous approval of the Government, theUniversity shall make appropirate provisions for the benefit ofits officers, teachers and other servants under its control inmatters of insurance, pension and provident fund and forsuch other benefits as it may deem fil, in such manner asmay be prescribed by the Ordinances.