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[Cites 0, Cited by 0] [Section 63B] [Entire Act]

State of Maharashtra - Subsection

Section 63B(1) in Maharashtra Police Act

(1)For the protection of persons, the security of property and the public safety in villages, the Superintendent may constitute voluntary bodies, hereinafter in this section called “Village defence parties ”, for any villages within his jurisdiction, as he deems fit.