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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(d) in The Jammu and Kashmir Highways Act, 2007 (1950 A. D.)

(d)prohibiting the leaving of vehicles or animals unattended or in the charge of persons incapable of controlling them ;