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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(2) in Universities of Agricultural Sciences Act, 2009

(2)The Special Officer appointed under sub-section (1), shall take necessary steps to establish the University of Agricultural Sciences, Raichur and shall exercise such of the powers and perform such of the functions of the University as Vice-Chancellor as may be specified by the State Government.