Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(ii) in The U.P. (Regulation Of Building Operations) Directions, 1960 (ii)The height of all rooms likely to be used for habitation shall not be less than 10 feet measured from the surface of the floor to the lowest point of the ceiling:
