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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(2)(f) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(f)laying out of foot-paths, cycle tracks and special traffic lanes for any kind or class of vehicles, designing and setting of parking bays and service stations, location of advertisement posts and bill boards, and underground ducts for accommodating telecommunication cables, electric lines ;