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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(35) in Global University Arunachal Pradesh Act, 2015

(35)"Sponsoring Body" means and include all such institutions and agencies that are going to promote, help & support (incorporated, un-incorporated or individuals) under a formal legal arrangement to the upcoming or existing university in any matter (i.e. financing, managing or extending help in any other way) to promote cause and objectives of an upcoming or existing university;