Section 51 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000
51. Marketing Committee of National Importance.
- These rules, so far as they are not in consistent with the provisions of Chapter V of the Act and relatable to the matter specified therein, shall apply for the purposes of carrying out, execution and implementation of the affairs of the marketing committee of the market of national importance established under Section 26 of the Act.
