- In these rules unless there is anything repugnant in the subject of context:(a)"Act" means the Indian Lunacy Act, 1912.(b)"Official Visitor" means any person appointed as a visitor by the State Government under the Act.(c)"Section" means a section of the Act.(d)"Superintendent" means the Officer-in-charge of an asylum.(e)"Upper star" means and includes a doctor subordinate to the Superintendent and the Senior-most Compounder on duty.
