Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 39 in Rajasthan Stamp Rules, 1955 39. False endorsement of efacement prohibited. - No vendor shall knowingly make a false endorsement or efacement on a stamp sold or a false entry in his register of sales.
