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[Cites 0, Cited by 1] [Section 98(1)] [Section 98] [Entire Act]

NCT Delhi - Subsection

Section 98(1)(c) in The Delhi Municipal Corporation Act, 1957

(c)the qualifications of candidates for appointment to posts specified in sub-section (1) of section 89 and to posts dealt with in the first schedule of posts referred to in sub-section (2) of section 90 and the manner of selection for appointments to posts dealt with in the second schedule of posts referred to in that sub-section;