Section 2(d) in The Insurance Regulatory And Development Authority (Life Insurance-Reinsurance) Regulations, 2000
(d)words and expressions used and not defined in these regulations but defined in the Insurance Act, 1938 (4 of 1938) or Insurance Regulatory and Development Authority Act, 1999 (41 of 1999), shall have the meanings respectively assigned to them in those Acts as the case may be.
