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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4)(b) in Waste Lands (Requisitioning and Utilisation) Act, 1952

(b)excavating, enlarging, deepening or damming any beet, baor, lank or other water area or constructing, strengthening, enlarging or improving any bund or embankment for purposes of irrigation or drainage or fish production;