Karnataka High Court
M/S Ssjv Zvs Joint Venture vs Itd Cementation India Limited on 11 February, 2019
Author: Alok Aradhe
Bench: Alok Aradhe
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 11TH DAY OF FEBRUARY 2019
BEFORE
THE HON'BLE MR. JUSTICE ALOK ARADHE
WRIT PETITION NO.29908 OF 2016 (GM-RES)
C/W
WRIT PETITION NO.29907 OF 2016 (GM-CPC)
In W.P.No.29908/2016
Between:
1. M/s SSJV-ZVS Joint Venture,
Comprising of,
1A. SSJV Projects Private Limited,
Having it's registered office at,
No.25/2, 12, 12th Floor, S.N.Towers,
M.G.Road, Bengaluru-560 001.
1B. Zarubezhvodstoy,
Having it's registered office at,
No.4, Kokkinali,
St.Moscow-12539.
Rep by its Director
Mr. Somashekar Salimath.
... Petitioners
(By Sri. Shreyas Jayasimha, Advocate)
And:
1. ITD Cementation India Limited,
Having its Registered Office at
National Plastic Building,
2
A Subhash Road,
Paranjape B-Scheme,
Vile Pare East,
Mumbai-400057.
2. National Thermal Power Corporation Ltd.,
NTPC Bhavan, Scope Complex,7,
Industrial Area, Lodhi Road,
New Delhi-110003.
Also Having office at
No.29-A, 100 feet Road,
Near KFC Junction,
Indiranagar, Bengaluru,
Karnataka - 560028.
Rep by its Chairman
and Managing Director
... Respondents
(By Smt. Smitha N, Advocate for R1;
Notice not ordered in r/o R2)
This Writ Petition is filed under Articles 226 and
227 of the Constitution of India praying to call for the
records in Miscellaneous Case No.164/2016 on the file
of the XXXIII Additional City Civil and Sessions Judge at
Bengaluru (CCH - 33); set aside the judgment
dtd:28.4.2016 passed by the XXXIII Additional City Civil
And Sessions Judge, at Bangalore (CCH 33) in
Miscellaneous Case No.164/2016 mentioned at
Annexure-C and etc.
In W.P.No.29907/2016
Between:
1. M/s SSJV-ZVS Joint Venture,
Comprising of,
1A. SSJV Projects Private Limited,
Having it's registered office at,
3
No.25/2, 12, 12th Floor, S.N.Towers,
M.G.Road, Bengaluru-560 001.
1B. Zarubezhvodstoy,
Having it's registered office at,
No.4, Kokkinali,
St.Moscow-12539.
Rep by its Director
Mr. Somashekar Salimath.
... Petitioners
(By Sri. Shreyas Jayasimha, Advocate)
And:
1. ITD Cementation India Limited,
Having its Registered Office at
National Plastic Building,
A Subhash Road,
Paranjape B-Scheme,
Vile Pare East,
Mumbai-400057.
2. National Thermal Power Corporation Ltd.,
NTPC Bhavan, Scope Complex,7,
Industrial Area, Lodhi Road,
New Delhi-110003.
Also Having office at
No.29-A, 100 feet Road,
Near KFC Junction,
Indiranagar, Bengaluru,
Karnataka - 560028.
Rep by its Chairman
and Managing Director
... Respondents
(By Smt. Smitha N, Advocate for R1)
This Writ Petition is filed under Article 227 of the
Constitution of India, praying to call for the records in
4
Miscellaneous Case No.164/2016 on the file of the
XXXIII Additional City Civil and Sessions Judge, at
Bengaluru; set aside the order dated 30.04.2016 passed
by the XXXIII City Civil and Sessions Judge, at
Bengaluru in Miscellaneous Case No.164/2016
mentioned at Annexure-F and etc.
These Petitions coming on for Preliminary Hearing,
this day, the Court made the following:-
ORDER
Learned counsel for the petitioner has presented a memo seeking permission of this Court to withdraw the writ petitions as they have become infructuous.
Memo is taken on record.
Accordingly, the writ petitions are dismissed as having become infructuous.
Sd/-
JUDGE dn/-