Delhi High Court - Orders
Skyline Engineering Contracts India ... vs Orchid Infrastructure Developers ... on 8 July, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 504/2024
SKYLINE ENGINEERING
CONTRACTS INDIA PVT. LTD. .....Petitioner
Through: Mr. Roshan Roy, Mr. Udit Seth &
Mr. Siddhant Singh, Advocates.
versus
ORCHID INFRASTRUCTURE
DEVELOPERS PRIVATE LIMITED .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.07.2024 I.A. 32576-32577/2024(Exemption) Exemptions allowed, subject to all just exceptions. The applications stand disposed of. O.M.P.(MISC.)(COMM.) 504/2024
1. Issue notice. Notice may be served upon the respondent through all permissible modes, including through counsel appearing on its behalf in the arbitral proceedings.
2. List on 25.07.2024.
3. The respondent may file its reply to the petition within one week after service, if necessary.
PRATEEK JALAN, J JULY 8, 2024 'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/07/2024 at 23:46:21