Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(5) in The Jammu and Kashmir State Vigilance Commission Act, 2011

(5)[ The Chief Vigilance Commissioner, or, in his absence the senior most Vigilance Commissioner who is present at the meeting, shall preside at the meeting.] [Substituted by Act No. XX of 2011, dated 18.10.2011.]