Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(2)(b) in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968

(b)by taking such other action as he may think necessary in this behalf.