Karnataka High Court
Sri R Purushothaman vs State on 10 July, 2008
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
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ORDER
3% pctitiari is med undm p@ayi11g &rg'ant.af.I§.&5ipater§fbai1. ~ " 4' Pbtifiarzer is the aw &c;;@}§ , m,=;a;*;]%c:'rza£ %% Kaézgafli pcdéce *-frir 'vofiazfléa puma' hahle ' 'L 3, petitianer was mmng kg an 2.1.2.:-n. He _ *m *--«,Ft, day i;¢., on 2.12.07, the and the stack way 21.9% um stock, the Storm '&*aa-xzlgatxe.-sir. inched the gcrdawn and to RM petitizonar at 5.00 pm. On the' an 3.12.07 at about 3.00 a.m., the Mu:-my came aw teak the lay from ' On opan2ng' the: bays 6!' the omasnt it was found that 3438?' bags of mmmt warm Immadiatcly, tin pafica was informed and the .. .,. ..n...........\... rarwrl §..,.u_pKa ur KAKNATAKA HIGH COURT OF KARNATAKA H165-I COURT or KARNATAKA mes-1 COURT os KARNATAKAWHEG CEQII33 is xx V . . ...... f ?_A..«.,'.'.....u ur m-uuvaannn HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT NATAKA I-HG! 4%» Th: camplahxt prixna-faoie d'fiO1(3$$th'.?._ 0%!10e-' Lzfier Sectfiarn 488 agafit the petitianer, he was the cruesmdian 0f the gcwdnwn bctwaen 2.12.€}'?"AA"a:::dA_ 3. 12397. 1 havixzg keys' af the ya-dqfifn tbs gmiown waa bags mmbersng xm? wurth of ths missing bag is the above, it_ iamt a fit mas 'V 'patory bailto ' ~ .....
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