Calcutta High Court
Subroto Mookherjee vs Union Of India & Ors on 12 February, 2014
Author: Arun Mishra
Bench: Arun Mishra
G.A. 1437 of 1997
APOT 202 of 1997
W.P.437 of 1997
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
SUBROTO MOOKHERJEE Appellant
Versus
UNION OF INDIA & ORS. Respondents
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 12th February, 2014.
For the Appellant :
For the Respondents :
THE COURT : None appears to prosecute the
matter. Records are also incomplete. It appears that the appeal has already been decided. The application has become infructuous and the same is dismissed accordingly.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2