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Union of India - Section
Section 1 in The Former Secretary Of State Service Officers (Conditions Of Service) Act, 1972.
1. Short title and commencement.
| 1st October, 1972, see Notification No. G.S.R. 420 (E), dated 28th September, 1972, Gazette of India, Extraordinary, 1972, Pt. II, Section 3 (i) page 1159 |