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[Cites 0, Cited by 0] [Section 46C] [Entire Act]

State of Odisha - Subsection

Section 46C(5) in The Orissa Grama Panchayats Election Rules, 1965

(5)The seal used for securing the control unit shall be fixed in such manner that after the unit has been sealed it is not possible to press the result button without breaking the seal.