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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(18) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(18)"Group Net Metering" means an arrangement whereby surplus energy is generated and injected from a Renewable Energy System through Net Meter and the exported energy is adjusted in more than one electricity service connection(s) of the same consumer either at the same or different premise located within the same Distribution Licensee's area of supply;