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State of Odisha - Section

Section 8 in The Orissa Khadi and Village Industries Board Regulations, 1960

8. Classification of employment.

(1)The employees of the Board shall fall under two categories, namely, (1) regular establishment; and (2) schematic establishment.
(2)[ All posts under the Board shall be classified by the Board into Class I, Class II, Class III and Class IV as specified in Schedule I hereto annexed.Provided that at the tine of creation of a new post not mentioned in Schedule I, the Board will specify the class under which the post will be included.] [Substituted vide Notification No. 17027/20.9.1976.]