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State of Odisha - Section

Section 37 in The Orissa Excise Rules, 1965

37. [ Restriction on grant of outstill licence near distillery area. [Inserted by S.R.O. No. 284-dated 23.4.1997.]

- No outstill licence shall be granted for any place within eight kilometres of any distillery area situated in the State :Provided that the restriction in the minimum distance between an outstill liquor shop and any distillery area may be relaxed by the State Government in special circumstances.]