Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act] State of West Bengal - Subsection Section 225(2)(q) in West Bengal Municipal Act, 1993 (q)special provisions for buildings above 13.5 metres in height, taking construction safety. circulation space, and fire escape into account;