Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 12 in Senior Clerk, Class-III (Departmental Examination) Rules, 2013 12. A candidate shall not be allowed to carry with him any other electronic communication devices like cellular phone, calculator, pager, laptop, tablet, iPod etc.
