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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(7) in The Punjab Cattle Fairs (Regulation) Rules, 1968

(7)The Fair Officer shall render to the Deputy Commissioner of the district in which the fair area is situated a complete and proper account of the amount of imprest at the close of each cattle fair for adjustment and re-coupment of the amount spent by him out of the imprest.