Section 36(1)(c) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

(c)all interim payments deposited under sub-section (5) of section 45 in excess of the amounts finally found to be payable under that section:

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