Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(5) in Punjab Urban Planning and Development Authority Building Rules, 2013

(5)The design of septic tank shall be in accordance with the B.I.S. (Bureau of Indian Standards) Code No.IS 2470, Part-I-1968 and IS 2470 (Part-II- 1971) Code of practice for design and construction of septic tank.