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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Lokayukta and Up-Lokayuktas Act, 1973

(i)"public servant" denotes a person falling under any of the descriptions hereinafter following, namely:-
(i)every Minister referred to in clause (f):
(ii)every officer referred to in clause (g):
(iii)