Section 6(4) in Sonowal Kachari Autonomous Council Act, 2005
(4)The elected members of the General Council shall, at the first meeting after the election, for the purpose of constitution of the Executive Council, elect from amongst themselves, in the manner prescribed, -(i)One member to be the Chairman;(ii)One member to be the Deputy Chairman;(iii)One Chief Executive Councilor of the Executive Council;(iv)One Deputy Chief Executive Councilor of the Executive Council;(v)As many Executive Councilor as may be decided by the General Council, but not exceeding one-third of the total members of the members of the General Council"
