Bombay High Court
Hinduja Leyland Finance Ltd vs Mr Mohd Yosuf Ansari And Anr on 29 January, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
37-52, 59, 61-75.doc
Tauseef
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 2173 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Palmon Exports Kasez ...Defendant
EXECUTION APPLICATION NO. 2175 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Hasi Pamalal Ghosh ...Defendant
EXECUTION APPLICATION NO. 2176 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Santosh Mohan Mulay ...Defendant
EXECUTION APPLICATION NO. 2177 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Ashok t. Lalchandani ...Defendant
EXECUTION APPLICATION NO. 2179 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Girishkumar Narayanan Kartha ...Defendant
EXECUTION APPLICATION NO. 2180 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Tejinderkaur Datarsingh Sahi ...Defendant
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EXECUTION APPLICATION NO. 2181 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Mahesh Somlal Shah ...Defendant
EXECUTION APPLICATION NO. 2182 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Atul Himatlal Shah ...Defendant
EXECUTION APPLICATION NO. 2183 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Jiwatram Chhatomal Sadhnani ...Defendant
EXECUTION APPLICATION NO. 2184 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Krishnadas Anandan Karoth ...Defendant
EXECUTION APPLICATION NO. 2185 OF 2015
Kokan Mercantile Co-op. Bank Ltd. ...Plaintiff
V/S.
M/s. Modak Traders Prop. Shamim Bano
Modak & Ors. ...Defendants
EXECUTION APPLICATION NO. 2248 OF 2015
M/s. Kotak Mahindra Bank Ltd. ...Plaintiff
V/S.
Krushna Express Cargo & Ors. ...Defendants
EXECUTION APPLICATION NO. 2186 OF 2015
M/s. Shriram Transport Finance Co. Ltd. ...Plaintiff
V/S.
Jaswinder Singh Parmar & Anr. ...Defendants
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EXECUTION APPLICATION NO. 2187 OF 2015
Zenith Computers Ltd. ...Plaintiff
V/S.
New India Assurance Co. Ltd. & Anr. ...Defendants
EXECUTION APPLICATION NO. 2191 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Lionel Andrew Dsouza ...Defendant
EXECUTION APPLICATION NO. 2192 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Moez Akbar Muscatwalla ...Defendant
EXECUTION APPLICATION NO. 2194 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Satishkumar Richpal Kagre ...Defendant
EXECUTION APPLICATION NO. 2201 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Anil Naraindas Katra ...Defendant
EXECUTION APPLICATION NO. 2204 OF 2015
M/s. S.K. Enterprises ...Plaintiff
V/S.
M/s. Syndicate Overseas Pvt. Ltd. & Anr. ...Defendants
EXECUTION APPLICATION NO. 2205 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Rajen Shashikant Chandrana ...Defendant
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EXECUTION APPLICATION NO. 2206 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Anand Balraj Sunchu ...Defendant
EXECUTION APPLICATION NO. 2207 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Jagdish A. Mahajan ...Defendant
EXECUTION APPLICATION NO. 2208 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Shanavaz Shaikh ...Defendant
EXECUTION APPLICATION NO. 2209 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Sunil Ramkaumar Kapur ...Defendant
EXECUTION APPLICATION NO. 2210 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Sukhvindersingh L. Virdi ...Defendant
EXECUTION APPLICATION NO. 2211 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Shah Viral Hasmukhlal ...Defendant
EXECUTION APPLICATION NO. 2213 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Narinderpal Singh Rajindersingh Kohli ...Defendant
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EXECUTION APPLICATION NO. 2215 OF 2015
M/s. HDFC Bank Ltd. ...Plaintiff
V/S.
Praful Ramji Shah ...Defendant
EXECUTION APPLICATION NO. 2221 OF 2015
Hinduja Leyland Finance Ltd. ...Plaintiff
V/S.
Rahul S. Chaube & Ors. ...Defendants
EXECUTION APPLICATION NO. 2223 OF 2015
Hinduja Leyland Finance Ltd. ...Plaintiff
V/S.
Mukesh Shah S/o. Bhogilal Shahaprop.
Of M/s. Star Enterprises & Anr. ...Defendants
EXECUTION APPLICATION NO. 2224 OF 2015
Hinduja Leyland Finance Ltd. ...Plaintiff
V/S.
Aqeel Yaseen Shaikh & Subhash Mankar ...Defendants
EXECUTION APPLICATION NO. 2225 OF 2015
Hinduja Leyland Finance Ltd. ...Plaintiff
V/S.
Mr. Umaji Kale Proprietor of
M/s. Om Sai Ganesh Travels ...Defendants
EXECUTION APPLICATION NO. 2226 OF 2015
Hinduja Leyland Finance Ltd. ...Plaintiff
V/S.
Mr. Mohd. Yosuf Ansari & Anr. ...Defendants
None for Plaintiffs.
None for Defendants.
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CORAM : G.S. KULKARNI, J.
DATE : 29th JANUARY 2020. P.C. :
1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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