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Bombay High Court

Hinduja Leyland Finance Ltd vs Mr Mohd Yosuf Ansari And Anr on 29 January, 2020

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

                                                                       37-52, 59, 61-75.doc

Tauseef
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                           EXECUTION APPLICATION NO. 2173 OF 2015

          M/s. HDFC Bank Ltd.                      ...Plaintiff
                        V/S.
          Palmon Exports Kasez                     ...Defendant

                           EXECUTION APPLICATION NO. 2175 OF 2015

          M/s. HDFC Bank Ltd.                      ...Plaintiff
                        V/S.
          Hasi Pamalal Ghosh                       ...Defendant

                           EXECUTION APPLICATION NO. 2176 OF 2015

          M/s. HDFC Bank Ltd.                      ...Plaintiff
                       V/S.
          Santosh Mohan Mulay                      ...Defendant

                           EXECUTION APPLICATION NO. 2177 OF 2015

          M/s. HDFC Bank Ltd.                      ...Plaintiff
                         V/S.
          Ashok t. Lalchandani                     ...Defendant

                           EXECUTION APPLICATION NO. 2179 OF 2015

          M/s. HDFC Bank Ltd.                      ...Plaintiff
                        V/S.
          Girishkumar Narayanan Kartha             ...Defendant

                           EXECUTION APPLICATION NO. 2180 OF 2015

          M/s. HDFC Bank Ltd.                      ...Plaintiff
                         V/S.
          Tejinderkaur Datarsingh Sahi             ...Defendant




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                 EXECUTION APPLICATION NO. 2181 OF 2015

M/s. HDFC Bank Ltd.                       ...Plaintiff
              V/S.
Mahesh Somlal Shah                        ...Defendant

                 EXECUTION APPLICATION NO. 2182 OF 2015

M/s. HDFC Bank Ltd.                       ...Plaintiff
               V/S.
Atul Himatlal Shah                        ...Defendant

                 EXECUTION APPLICATION NO. 2183 OF 2015

M/s. HDFC Bank Ltd.                       ...Plaintiff
              V/S.
Jiwatram Chhatomal Sadhnani               ...Defendant

                 EXECUTION APPLICATION NO. 2184 OF 2015

M/s. HDFC Bank Ltd.                       ...Plaintiff
              V/S.
Krishnadas Anandan Karoth                 ...Defendant

                 EXECUTION APPLICATION NO. 2185 OF 2015

Kokan Mercantile Co-op. Bank Ltd.         ...Plaintiff
              V/S.
M/s. Modak Traders Prop. Shamim Bano
Modak & Ors.                              ...Defendants

                 EXECUTION APPLICATION NO. 2248 OF 2015

M/s. Kotak Mahindra Bank Ltd.             ...Plaintiff
              V/S.
Krushna Express Cargo & Ors.              ...Defendants

                 EXECUTION APPLICATION NO. 2186 OF 2015

M/s. Shriram Transport Finance Co. Ltd.   ...Plaintiff
               V/S.
Jaswinder Singh Parmar & Anr.             ...Defendants


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                 EXECUTION APPLICATION NO. 2187 OF 2015

Zenith Computers Ltd.                      ...Plaintiff
              V/S.
New India Assurance Co. Ltd. & Anr.        ...Defendants

                 EXECUTION APPLICATION NO. 2191 OF 2015

M/s. HDFC Bank Ltd.                        ...Plaintiff
              V/S.
Lionel Andrew Dsouza                       ...Defendant

                 EXECUTION APPLICATION NO. 2192 OF 2015

M/s. HDFC Bank Ltd.                        ...Plaintiff
             V/S.
Moez Akbar Muscatwalla                     ...Defendant

                 EXECUTION APPLICATION NO. 2194 OF 2015

M/s. HDFC Bank Ltd.                        ...Plaintiff
               V/S.
Satishkumar Richpal Kagre                  ...Defendant

                 EXECUTION APPLICATION NO. 2201 OF 2015

M/s. HDFC Bank Ltd.                        ...Plaintiff
               V/S.
Anil Naraindas Katra                       ...Defendant

                 EXECUTION APPLICATION NO. 2204 OF 2015

M/s. S.K. Enterprises                      ...Plaintiff
               V/S.
M/s. Syndicate Overseas Pvt. Ltd. & Anr.   ...Defendants

                 EXECUTION APPLICATION NO. 2205 OF 2015

M/s. HDFC Bank Ltd.                        ...Plaintiff
              V/S.
Rajen Shashikant Chandrana                 ...Defendant


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                 EXECUTION APPLICATION NO. 2206 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
               V/S.
Anand Balraj Sunchu                      ...Defendant

                 EXECUTION APPLICATION NO. 2207 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
              V/S.
Jagdish A. Mahajan                       ...Defendant

                 EXECUTION APPLICATION NO. 2208 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
              V/S.
Shanavaz Shaikh                          ...Defendant

                 EXECUTION APPLICATION NO. 2209 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
             V/S.
Sunil Ramkaumar Kapur                    ...Defendant

                 EXECUTION APPLICATION NO. 2210 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
              V/S.
Sukhvindersingh L. Virdi                 ...Defendant

                 EXECUTION APPLICATION NO. 2211 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
               V/S.
Shah Viral Hasmukhlal                    ...Defendant

                 EXECUTION APPLICATION NO. 2213 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
               V/S.
Narinderpal Singh Rajindersingh Kohli    ...Defendant


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                 EXECUTION APPLICATION NO. 2215 OF 2015

M/s. HDFC Bank Ltd.                      ...Plaintiff
               V/S.
Praful Ramji Shah                        ...Defendant

                 EXECUTION APPLICATION NO. 2221 OF 2015

Hinduja Leyland Finance Ltd.             ...Plaintiff
               V/S.
Rahul S. Chaube & Ors.                   ...Defendants

                 EXECUTION APPLICATION NO. 2223 OF 2015

Hinduja Leyland Finance Ltd.             ...Plaintiff
               V/S.
Mukesh Shah S/o. Bhogilal Shahaprop.
Of M/s. Star Enterprises & Anr.          ...Defendants

                 EXECUTION APPLICATION NO. 2224 OF 2015

Hinduja Leyland Finance Ltd.             ...Plaintiff
               V/S.
Aqeel Yaseen Shaikh & Subhash Mankar     ...Defendants

                 EXECUTION APPLICATION NO. 2225 OF 2015

Hinduja Leyland Finance Ltd.             ...Plaintiff
               V/S.
Mr. Umaji Kale Proprietor of
M/s. Om Sai Ganesh Travels               ...Defendants

                 EXECUTION APPLICATION NO. 2226 OF 2015

Hinduja Leyland Finance Ltd.             ...Plaintiff
               V/S.
Mr. Mohd. Yosuf Ansari & Anr.            ...Defendants

None for Plaintiffs.
None for Defendants.



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                                    CORAM   :   G.S. KULKARNI, J.
                                    DATE    :   29th JANUARY 2020.

P.C. :

1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.

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