Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 88 in The Mines Act, 1952 88. Repeal of Act 4 of 1923.— Rep. by the Repealing and Amending Act, 1957 (36 of 1957), sec. 2 and the First Sch.
