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Delhi High Court - Orders

Mahaveer Singhvi vs Hindustan Times Limited And Others on 15 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~17 & 18
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    17
                                    +       CS(OS) 2033/2007
                                            MAHAVEER SINGHVI                  ..... Plaintiff
                                                        Through: Mr. Aadil Singh Boparai,
                                                        Ms. Riddhi Goyal and Ms. Srishti Khanna,
                                                        Advocates.

                                                                                 versus

                                            HINDUSTAN TIMES LIMITED AND
                                            OTHERS                          ..... Defendants
                                                         Through: Mr. M. Dutta and Mr. Aditya
                                                         Guha, Advocates.
                                    18
                                    +       CS(OS) 2034/2007
                                            MAHAVEER SINGHVI                  ..... Plaintiff
                                                        Through: Mr. Aadil Singh Boparai,
                                                        Ms. Riddhi Goyal and Ms. Srishti Khanna,
                                                        Advocates.

                                                                                 versus

                                            HINDUSTAN TIMES LTD. AND ORS.   ..... Defendants
                                                         Through: Mr. M. Dutta and Mr. Aditya
                                                         Guha, Advocates.
                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER

% 15.09.2023 List for final hearing on 17.11.2023.

JYOTI SINGH, J SEPTEMBER 15, 2023/shivam This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:37:32