Delhi High Court - Orders
Mahaveer Singhvi vs Hindustan Times Limited And Others on 15 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~17 & 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
17
+ CS(OS) 2033/2007
MAHAVEER SINGHVI ..... Plaintiff
Through: Mr. Aadil Singh Boparai,
Ms. Riddhi Goyal and Ms. Srishti Khanna,
Advocates.
versus
HINDUSTAN TIMES LIMITED AND
OTHERS ..... Defendants
Through: Mr. M. Dutta and Mr. Aditya
Guha, Advocates.
18
+ CS(OS) 2034/2007
MAHAVEER SINGHVI ..... Plaintiff
Through: Mr. Aadil Singh Boparai,
Ms. Riddhi Goyal and Ms. Srishti Khanna,
Advocates.
versus
HINDUSTAN TIMES LTD. AND ORS. ..... Defendants
Through: Mr. M. Dutta and Mr. Aditya
Guha, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.09.2023 List for final hearing on 17.11.2023.
JYOTI SINGH, J SEPTEMBER 15, 2023/shivam This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:37:32