Section 11(3)(f) in The Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2018

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(f)Emergency and incident response.-

(i)Distress alarm procedure

(ii)Seeking help from concerned agencies

(iii)Use of weapon to deter and resist criminals and miscreants

(iv)Ensure safety of team members and consignment

(v)Disengage from situation and drive vehicle to safety

(vi)Evacuation of the injured

Legal Document View