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State of Kerala - Section

Section 102 in Mahatma Gandhi University Act 1985

102. Repeal and saving.

(1)The Gandhiji University Ordinance, 1984 (92 of 1984), is hereby repealed
(2)Notwithstanding such repeal, anything done or deemed to have been done or any action taken or deemed to have been taken under the said Ordinance shall be deemed to have been done or taken under this Act.