Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 16 in The Punjab Land Revenue (Special Assessments) Rules, 1958

16. Deviation allowed.

- The special assessment finally confirmed by the Financial Commissioners for each class and category in a block or assessment circle, as the case may be, shall be imposed by the Revenue Officer-in-charge of assessment within a margin of 5 per cent either way.