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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(6)(q) in The M.P. Bhumi Vikas Rules, 1984

(q)location and details of first aid fire fighting equipments or installations.
(iii)[ in respect of high rise buildings, the following additional information shall be given in addition to the information accompanying the notice, that is to say- [Inserted by Notification No. 4343-HP-XXXII-88, dated 12-8-88.]