Patna High Court - Orders
Indradeo Prasad vs State Of Bihar & Ors. on 16 September, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.517 of 2010
ANIL KUMAR & ORS.
Versus
STATE OF BIHAR & ORS.
with
MJC No.1011 of 2010
TEJ NARAYAN SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1014 of 2010
KRISHNA MOHAN DWIVEDI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1058 of 2010
PREM SHANKAR PRIYADARSHI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1066 of 2010
RAM CHANDRA PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.1067 of 2010
MINDRIKA SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1086 of 2010
KRISHANA KUMAR CHAUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.1090 of 2010
KAMLA KNAT CHAUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.1130 of 2010
SUDHA DEVI @ UPADHYAY
Versus
THE LIFE INSURANCE CORPORATON
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MJC No.1156 of 2010
MANOJ KUMAR GAUTAM
Versus
STATE OF BIAHR & ORS.
2
with
MJC No.1157 of 2010
MOST. RAJMUNI DEVI
Versus
STATE OF BIAHR & ORS.
with
MJC No.1160 of 2010
SHASHI BHUSHAN PRASAD SHARMA
Versus
STATE OF BIAHR & ORS.
with
MJC No.1161 of 2010
DAYANAND JHA
Versus
STATE OF BIAHR & ORS.
with
MJC No.1180 of 2010
VIJAY CHANDRA CHOUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.1181 of 2010
ABDUL KAYUM ANSARI
Versus
C.S.CHELIVELU & ANR
with
MJC No.1183 of 2010
SURESH RAM
Versus
MR. C.S.CHELIVELU & ANR.
with
MJC No.1215 of 2010
DR.RAMAKANT MISHRA
Versus
DR.RAJDEO SINGH & ORS
with
MJC No.1243 of 2010
MOSTT. SALYAHERA DEVI
Versus
STATE OF BIHAR & ANR
with
MJC No.1244 of 2010
KUNTI DEVI
Versus
STATE OF BIHAR & ORS
with
MJC No.1277 of 2010
INDRADEO SINGH
Versus
STATE OF BIHAR & ORS.
3
with
MJC No.1289 of 2010
RAM CHANDRA MISHRA
Versus
STATE OF BIHAR & ORS.
with
MJC No.1322 of 2010
KESHO
Versus
STATE OF BIHAR & ORS.
with
MJC No.1323 of 2010
CHAN MATI DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1324 of 2010
SANTU
Versus
STATE OF BIHAR & ORS.
with
MJC No.1325 of 2010
DULARIYA
Versus
STATE OF BIHAR & ORS.
with
MJC No.1326 of 2010
RATI RAM
Versus
STATE OF BIHAR & ORS.
with
MJC No.1341 of 2010
INDRADEO PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.1346 of 2010
MUKURACHAN DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1351 of 2010
MD. TASNIF HUSSAIN
Versus
STATE OF BIHAR & ORS.
with
MJC No.1374 of 2010
SUDARSHAN MISHRA
Versus
STATE OF BIHAR & ORS.
4
with
MJC No.1383 of 2010
DILIP PRASAD LAL
Versus
STATE OF BIHAR & ORS.
with
MJC No.1384 of 2010
VIJAY KUMAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.1389 of 2010
RAM KESHWAR LAL
Versus
STATE OF BIHAR & ORS.
with
MJC No.1390 of 2010
BALESHWAR PD. CHOUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.1401 of 2010
MOST. KUSUMI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1402 of 2010
NABILA KHATOON
Versus
STATE OF BIHAR & ORS.
with
MJC No.1403 of 2010
NILMI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1404 of 2010
MOST. KAILI DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1405 of 2010
NAKKU
Versus
STATE OF BIHAR & ORS.
with
MJC No.1410 of 2010
BALESHWAR
Versus
STATE OF BIHAR & ORS.
5
with
MJC No.1412 of 2010
MOST. PARMILA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1453 of 2010
VIJAY KUMAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.1460 of 2010
GIRISH MISHRA
Versus
THE BIHAR STATE ELECTRICITY BO
with
MJC No.1501 of 2010
THAKUR SURESH PRASAD SINGH
Versus
THE DISTRICT SUPERINTENDENT OF
with
MJC No.1507 of 2010
YADVENDU PRASAD SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1508 of 2010
MRITYUNJAY PRASAD SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1525 of 2010
SHASHI BHUSHAN SAHAY
Versus
STATE OF BIHAR & ORS
with
MJC No.1526 of 2010
JOGENDRA BHANDARI
Versus
STATE OF BIHAR & ORS
with
MJC No.1546 of 2010
RAJENDRA PRASAD SINGH-II
Versus
A.K.P. YADAV & ORS.
with
MJC No.1553 of 2010
SURENDRA CHAUDHARY
Versus
STATE OF BIHAR & ORS
6
with
MJC No.1555 of 2010
BIDYA RAM
Versus
THE UNION OF INDIA & ORS.
with
MJC No.1581 of 2010
SURENDRA PRASAD TIWARI
Versus
STATE OF BIHAR
with
MJC No.1607 of 2010
MUNSI PRASAD YADAV
Versus
STATE OF BIHAR & ORS.
with
MJC No.1608 of 2010
SALAHUDDIN MD. AZAM
Versus
STATE OF BIHAR & ORS.
with
MJC No.1609 of 2010
RAJ KUMARI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1619 of 2010
MEENA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1626 of 2010
ABDUL GHAFFAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.1628 of 2010
DR. PRABHAT BHUSHAN PRASAD
Versus
THE STATE OF BIAHR THROUGH THE
with
MJC No.1718 of 2010
KEDAR NATH CHATURVEDI
Versus
SHRI ANJANI KUMAR SINGH & ORS.
with
MJC No.1722 of 2010
KUMAR AMRENDRA PRASAD VERMA
Versus
STATE OF BIHAR & ORS.
7
with
MJC No.1739 of 2010
JAI RAM PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.1748 of 2010
RAM PUKAR SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1756 of 2010
TILESHWARI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1757 of 2010
RAMASHISH PRASAD SUDHAKAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.1758 of 2010
BASANTI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1763 of 2010
BUDHANI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1768 of 2010
VYAS SHARMA
Versus
STATE OF BIHAR & ORS.
with
MJC No.1798 of 2010
DR. (PROF.) RADHIKA RAMAN SAHAY
Versus
STATE OF BIHAR & ORS.
with
MJC No.1827 of 2010
SATYENDRA MISHRA
Versus
STATE OF BIHAR & ORS.
with
MJC No.1831 of 2010
SHAILENDRA KUMAR CHOUDHARY
Versus
STATE OF BIHAR & ORS.
8
with
MJC No.1845 of 2010
SATYENDRA KUMAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.1848 of 2010
ANITA DAS
Versus
DR. LRAJ DEO SINGH & ORS.
with
MJC No.1860 of 2010
CHANDRESH KUMAR VERMA
Versus
L.N.MITHILA UNIVERSITY & ORS.
with
MJC No.1863 of 2010
KANHAI MAHTO
Versus
STATE OF BIHAR & ORS.
with
MJC No.1873 of 2010
MAHENDRA NARAIN SINHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.1874 of 2010
JITENDRA KUMAR PANDEY
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1875 of 2010
BIRENDRA NATH TIWARI
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1876 of 2010
MD. MUSLIM
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1889 of 2010
GOUREE SANKAR SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1898 of 2010
BIJOY KUMAR SHARMA
Versus
STATE OF BIHAR & ORS.
9
with
MJC No.1902 of 2010
DR. GOPAL PRASAD SAH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1903 of 2010
SAVITRI ROY & ANR.
Versus
DR. SHYAM LAL & ORS.
with
MJC No.1920 of 2010
SMT. URMILA SINHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.1927 of 2010
SHIV CHARAN MAHTO
Versus
STATE OF BIHAR & ORS.
with
MJC No.1931 of 2010
CHANDRA SHEKHAR SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1932 of 2010
EJAZ IMAM
Versus
STATE OF BIHAR & ORS.
with
MJC No.1944 of 2010
SRI KANT TIWARY
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1945 of 2010
PASHUPATI NATH GUPTA
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1946 of 2010
BIRENDRA PRASAD
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1947 of 2010
RAMA SHANKAR SINGH
Versus
DR. RAJDEO SINGH & ORS.
10
with
MJC No.1957 of 2010
DEVENDRA CHOUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.1968 of 2010
SHREEMATI DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.1969 of 2010
SHAMBHU SARAN SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1976 of 2010
RAJESHWAR MISHRA
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1977 of 2010
AKSHILESHWAR DWIVEDI
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1978 of 2010
NAJMUL HASAN
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.1985 of 2010
PROF. UMESH CHANDRA SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1986 of 2010
RAM PRAVESH SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.1995 of 2010
PROF. SHRI NARAYAN SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2006 of 2010
SURANDRA PRASAD SINGH
Versus
STATE OF BIHAR & ORS.
11
with
MJC No.2027 of 2010
DR. DEEPANKAR BARAT
Versus
STATE OF BIHAR & ORS.
with
MJC No.2039 of 2010
Prof. Gunakant Jha
Versus
STATE OF BIHAR & ORS.
with
MJC No.2040 of 2010
BIRU JHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2041 of 2010
RAJESH SHARMA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2045 of 2010
GANGA PRASAD MISHRA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2046 of 2010
VISHAWAMBHAR KUMAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.2062 of 2010
HALDHAR MISHRA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2070 of 2010
RAMANAND SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2091 of 2010
SURENDRA PRASAD YADAV & ANR.
Versus
STATE OF BIHAR & ORS.
with
MJC No.2092 of 2010
AMBIKA SHAW
Versus
STATE OF BIHAR & ORS.
12
with
MJC No.2116 of 2010
RAJ KUMARI DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2117 of 2010
YUDHISTHIR SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2118 of 2010
SHINDHU SHEKHAR SHARMA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2119 of 2010
BISHUNI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2120 of 2010
BHIJA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2121 of 2010
NARAYAN
Versus
STATE OF BIHAR & ORS.
with
MJC No.2122 of 2010
JANKI MISTRY
Versus
STATE OF BIHAR & ORS.
with
MJC No.2123 of 2010
BUDHNI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2124 of 2010
SUSHILA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2125 of 2010
DHRUV PRASAD
Versus
STATE OF BIHAR & ORS.
13
with
MJC No.2134 of 2010
SHAILESHWAR PRASAD VERMA
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2144 of 2010
KAMLA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2145 of 2010
RAM CHANDRA PRASAD SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2149 of 2010
MANISH KUMAR
Versus
THE SCHOOL EXAMINATION BOARD &
with
MJC No.2151 of 2010
RAJENDRA PRASAD SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2175 of 2010
SITA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2180 of 2010
MOSTT. RENU SINHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2185 of 2010
UPENDRA RAM
Versus
STATE OF BIHAR & ORS.
with
MJC No.2202 of 2010
LAXMI NARAIN VISHWAKARMA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2203 of 2010
SRI NANHAK SAO
Versus
STATE OF BIHAR & ORS.
14
with
MJC No.2225 of 2010
MD. NAZAMUL HAQUE
Versus
STATE OF BIHAR & ORS.
with
MJC No.2226 of 2010
KHALILUR RAHMAN SALFI @ K.R.SALFI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2238 of 2010
RAMA KANT MISHRA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2242 of 2010
BHOLA PRASAD SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2270 of 2010
KUMAR GAURAV
Versus
STATE OF BIHAR & ORS.
with
MJC No.2281 of 2010
AKHILESHWAE THAKUR
Versus
DR. RAJDEO SINGH, THE VOICE CHANCELLOR B.R.A. BIHAR UNIVERSITY
,MUZ &ORS
with
MJC No.2302 of 2010
Vishwanath Pathak & ORS.
Versus
State of Bihar & ORS.
with
MJC No.2310 of 2010
NAWAL KISHORE SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2318 of 2010
PROF.DR.GANGA KANT JHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2327 of 2010
DR. MIHIR KUMAR THAKUR
Versus
15
LALIT NARAYAN MITHILA UNIVERSI
with
MJC No.2328 of 2010
DR. SADAN MISHRA
Versus
LALIT NARAYAN MITHILA UNIVERST
with
MJC No.2359 of 2010
RADHE SHYAM SHARAN
Versus
STATE OF BIHAR & ORS.
with
MJC No.2369 of 2010
RAJESHWARI PD. SINHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2370 of 2010
BRIJ NANDNA PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.2371 of 2010
SITAL PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.2372 of 2010
SITA RAM PRSAD SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2375 of 2010
SURENDRA PRASAD SHARMA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2382 of 2010
BANS RAJIYA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2413 of 2010
BABULAL PRASAD
Versus
STATE OF BIHAR THE DISTRICT SU
with
MJC No.2419 of 2010
MURARI PRASAD THAKUR
Versus
16
STATE OF BIHAR & ORS.
with
MJC No.2432 of 2010
MD. QUASIM
Versus
STATE OF BIHAR & ORS.
with
MJC No.2433 of 2010
HAIDER IMAM
Versus
STATE OF BIHAR & ORS.
with
MJC No.2452 of 2010
LAKSHMAN SINGH
Versus
STATE OF BIHAR & ANR.
with
MJC No.2456 of 2010
RAJENDRA PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.2457 of 2010
OM KUMAR VERMA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2462 of 2010
DR. JIVESHWAR JHA 'JIVAN'
Versus
STATE OF BIHAR & ORS.
with
MJC No.2474 of 2010
SHBALIYA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2475 of 2010
CHAMPA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2491 of 2010
JILABIYA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2492 of 2010
MAKHAN SHARMA
Versus
17
STATE OF BIHAR & ORS.
with
MJC No.2493 of 2010
AORI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2494 of 2010
DEVENDRA KUMAR SRIVASTAVA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2521 of 2010
RAM PYARO PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.2529 of 2010
BRAJESHWAR JHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2532 of 2010
SHAILENDRA KUMAR SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2533 of 2010
MANJU SINHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2570 of 2010
DUKHI SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2581 of 2010
PROF. SHAMBHU NATH GUHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2582 of 2010
RAM ASHISH MAHTO
Versus
STATE OF BIHAR & ORS.
with
MJC No.2583 of 2010
CHANDRA SHEKHAR PRASAD MAHTO
Versus
18
STATE OF BIHAR & ORS.
with
MJC No.2586 of 2010
NEK LAL SINHA
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2589 of 2010
SRI BHAGWAN RAM
Versus
STATE OF BIHAR & ANR.
with
MJC No.2611 of 2010
MOST. SAYADA KHATOON
Versus
STATE OF BIHAR & ORS.
with
MJC No.2612 of 2010
RAMNANDAN PRASAD SRIVASTAVA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2622 of 2010
PARMANND SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2636 of 2010
BIRENDRA PRASAD GUPTA
Versus
THE T.M.BHAGALPUR UNIVERSITY &
with
MJC No.2642 of 2010
MAHESH NANDAN SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2663 of 2010
BHUDEO PRASAD YADAV @ BHUDEO YADAV
Versus
STATE OF BIHAR & ORS.
with
MJC No.2664 of 2010
JITENDRA KUMAR VERMA
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2665 of 2010
DEV KRISHNA DAS
Versus
19
DR. RAJDEO SINGH & ORS.
with
MJC No.2668 of 2010
LAL MUNIYA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2669 of 2010
SITA RAM
Versus
STATE OF BIHAR & ORS.
with
MJC No.2670 of 2010
SHIV NARAIN ROY
Versus
STATE OF BIHAR & ORS.
with
MJC No.2683 of 2010
RAI RABINDRA KUMAR SINHA
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2685 of 2010
SURESH PRASAD SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2686 of 2010
MAHESH PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.2698 of 2010
ARUN KUMAR
Versus
STATE OF BIHAR & ORS.
with
MJC No.2713 of 2010
KUMAR BALMIKI SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2729 of 2010
SMT. CHANDRAWATI DEVI
Versus
STATE OF BIHAR & ORS
with
MJC No.2740 of 2010
MOST. SHAKUNTALA DEVI
Versus
20
SHRI ARVIND SHARMA THE VICE-CH
with
MJC No.2745 of 2010
SAKUNIYA MHTARANI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2746 of 2010
CHANDRAMA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2747 of 2010
KAMLI HARIJAN
Versus
STATE OF BIHAR & ORS.
with
MJC No.2748 of 2010
GAURI MEHTARANI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2749 of 2010
NARESH MANDAL
Versus
STATE OF BIHAR & ORS.
with
MJC No.2750 of 2010
SHABUDDIN
Versus
STATE OF BIHAR & ORS.
with
MJC No.2751 of 2010
MD. KUDDUS
Versus
STATE OF BIHAR & ORS.
with
MJC No.2752 of 2010
SAIYYAD RAZA
Versus
STATE OF BIHAR & ORS.
with
MJC No.2760 of 2010
PROF. (DR.) YUDHISTHIR PRASAD PANDEY
Versus
STATE OF BIHAR & ORS.
with
MJC No.2761 of 2010
PREM CHAND ROY
Versus
21
SRI RAJ DEO SINGH & ORS.
with
MJC No.2805 of 2010
SUNAINA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2850 of 2010
RAMA KANT CHAUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.2870 of 2010
SITA RAM SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2883 of 2010
NAJRUN NISHA
Versus
STATE OF BIHAR & ANR.
with
MJC No.2889 of 2010
CHANDRA BANSH MANI SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.2890 of 2010
SINGESHWAR DAS
Versus
STATE OF BIHAR & ORS.
with
MJC No.2892 of 2010
KARYANAND PANDEY
Versus
STATE OF BIHAR & ORS.
with
MJC No.2897 of 2010
SAMUNDRI DOMIN @ SAMUNDRI DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2898 of 2010
KAILASH MANDAL
Versus
STATE OF BIHAR & ORS.
with
MJC No.2905 of 2010
GOVIND PRASAD SAH
Versus
22
STATE OF BIHAR & ORS.
with
MJC No.2919 of 2010
MD ISHRAFILL
Versus
STATE OF BIHAR & ORS.
with
MJC No.2921 of 2010
SAROGIYA MEHTARANI
Versus
STATE OF BIHAR & ORS.
with
MJC No.2922 of 2010
SK KALIM
Versus
STATE OF BIHAR & ORS.
with
MJC No.2923 of 2010
RAMDEO PRASAD YADAV @ RAMDEO YADAV
Versus
STATE OF BIHAR & ORS.
with
MJC No.2954 of 2010
MADHURI DEVI
Versus
STATE OF BIHAR & ANR.
with
MJC No.2955 of 2010
SHILA DEVI
Versus
STATE OF BIHAR & ANR.
with
MJC No.2956 of 2010
YUGAL KISHOR YADAV
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2957 of 2010
SURYADEO PRASAD SINGH
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2958 of 2010
SURENDRA PRASAD THAKUR
Versus
DR. RAJDEO SINGH & ORS.
with
MJC No.2961 of 2010
DR. RAMESHWAR PRASAD
Versus
23
STATE OF BIHAR & ORS.
with
MJC No.2969 of 2010
CHANDRA BHUSHAN TIWARY & ORS.
Versus
ANJANI KUMAR SINGH & ORS.
with
MJC No.3028 of 2010
BISUNI
Versus
STATE OF BIHAR & ORS.
with
MJC No.3031 of 2010
OM PRAKASH CHAUDHARY
Versus
STATE OF BIHAR & ORS.
with
MJC No.3034 of 2010
ARBIND JHA
Versus
STATE OF BIHAR & ORS.
with
MJC No.3036 of 2010
DR. SURESH CHANDRA SRIVASTVA
Versus
STATE OF BIHAR & ORS.
with
MJC No.3037 of 2010
RAM BILASH PRASAD SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.3038 of 2010
SMT. SHEROMANI DEVI
Versus
THE UNION OF INDIA & ORS.
with
MJC No.3052 of 2010
RAM KUMAR SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.3064 of 2010
BHEGWAN SINGH
Versus
STATE OF BIHAR & ORS.
with
MJC No.3065 of 2010
VISHAMBHAR NATH PANDEY
Versus
24
STATE OF BIHAR & ORS.
with
MJC No.3096 of 2010
SHAHNAZ BEGUM
Versus
STATE OF BIHAR & ANR.
with
MJC No.3097 of 2010
SMT. SANICHARI
Versus
STATE OF BIHAR & ANR.
with
MJC No.3098 of 2010
SURYA NARAIN PRASAD
Versus
DR. RAJ DEO SINGH & ORS.
with
MJC No.3288 of 2010
DR. SSURENDRA PRASAD THAKUR
Versus
THE STATE OF BIHAR & ORS.
with
MJC No.3305 of 2010
MADAN MOHAN PRASAD
Versus
STATE OF BIHAR & ORS.
with
MJC No.3329 of 2010
VIDYA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.3373 of 2010
SATISH CHANDR SINGH
Versus
THE STATE OF BIHAR & ORS.
with
MJC No.3375 of 2010
KAMALA DEVI
Versus
STATE OF BIHAR & ORS.
with
MJC No.3381 of 2010
RAMESHWAR THAKUR
Versus
STATE OF BIHAR & ORS.
with
MJC No.3382 of 2010
HARIHAR PRASAD
Versus
25
STATE OF BIHAR & ORS.
with
MJC No.3400 of 2010
BIDHU BHUSHAN PRASAD
Versus
THE STATE OF BIHAR & ORS.
with
MJC No.3409 of 2010
GAURI SHANKAR PAL
Versus
THE STATE OF BIHAR & ORS.
with
MJC No.3415 of 2010
LAXMI SINGH
Versus
THE STATE OF BIHAR & ORS.
with
MJC No.3422 of 2010
BRIHASPATI CHAUDHARY
Versus
P.K.RAI & ORS.
with
MJC No.3436 of 2010
BIBI KULSUM
Versus
THE BIHAR STATE ELECTRICITY BO
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03. 16.09.2010In most of the cases no show cause have been filed and as such, in order to expedite all these matters, the Court allowed six weeks' time for filing the show cause if not already filed. The matter will appear after eight weeks and in case no show cause have been filed by that date, the Court may consider initiating contempt proceeding against the concerned party.
Let a copy of this order be communicated to Advocate General's Office for immediate communicate to 26 the concerned authority and also a copy of this order be handed over to learned counsel for the University, Bihar Electricity Board, Patna Municipal Corporation as also learned counsel appearing for the Union of India.
Put up these cases after eight weeks.
Jagdish/ ( Shailesh Kumar Sinha, J.)