Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Patna High Court - Orders

Indradeo Prasad vs State Of Bihar & Ors. on 16 September, 2010

IN THE HIGH COURT OF JUDICATURE AT PATNA
                 MJC No.517 of 2010
                ANIL KUMAR & ORS.
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1011 of 2010
                TEJ NARAYAN SINGH
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1014 of 2010
             KRISHNA MOHAN DWIVEDI
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1058 of 2010
           PREM SHANKAR PRIYADARSHI
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1066 of 2010
               RAM CHANDRA PRASAD
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1067 of 2010
                  MINDRIKA SINGH
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1086 of 2010
          KRISHANA KUMAR CHAUDHARY
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1090 of 2010
             KAMLA KNAT CHAUDHARY
                        Versus
              STATE OF BIHAR & ORS.
                         with
                MJC No.1130 of 2010
             SUDHA DEVI @ UPADHYAY
                        Versus
       THE LIFE INSURANCE CORPORATON
                         with
                MJC No.1156 of 2010
              MANOJ KUMAR GAUTAM
                        Versus
              STATE OF BIAHR & ORS.
        2




                  with
        MJC No.1157 of 2010
        MOST. RAJMUNI DEVI
                Versus
      STATE OF BIAHR & ORS.
                  with
        MJC No.1160 of 2010
SHASHI BHUSHAN PRASAD SHARMA
                Versus
      STATE OF BIAHR & ORS.
                  with
        MJC No.1161 of 2010
            DAYANAND JHA
                Versus
      STATE OF BIAHR & ORS.
                  with
        MJC No.1180 of 2010
   VIJAY CHANDRA CHOUDHARY
                Versus
      STATE OF BIHAR & ORS.
                  with
        MJC No.1181 of 2010
        ABDUL KAYUM ANSARI
                Versus
       C.S.CHELIVELU & ANR
                  with
        MJC No.1183 of 2010
             SURESH RAM
                Versus
    MR. C.S.CHELIVELU & ANR.
                  with
        MJC No.1215 of 2010
       DR.RAMAKANT MISHRA
                Versus
     DR.RAJDEO SINGH & ORS
                  with
        MJC No.1243 of 2010
     MOSTT. SALYAHERA DEVI
                Versus
       STATE OF BIHAR & ANR
                  with
        MJC No.1244 of 2010
              KUNTI DEVI
                Versus
      STATE OF BIHAR & ORS
                  with
        MJC No.1277 of 2010
          INDRADEO SINGH
                Versus
      STATE OF BIHAR & ORS.
   3




           with
  MJC No.1289 of 2010
 RAM CHANDRA MISHRA
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1322 of 2010
          KESHO
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1323 of 2010
     CHAN MATI DEVI
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1324 of 2010
          SANTU
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1325 of 2010
        DULARIYA
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1326 of 2010
        RATI RAM
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1341 of 2010
   INDRADEO PRASAD
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1346 of 2010
   MUKURACHAN DEVI
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1351 of 2010
  MD. TASNIF HUSSAIN
          Versus
STATE OF BIHAR & ORS.
           with
  MJC No.1374 of 2010
  SUDARSHAN MISHRA
          Versus
STATE OF BIHAR & ORS.
     4




               with
    MJC No.1383 of 2010
      DILIP PRASAD LAL
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1384 of 2010
         VIJAY KUMAR
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1389 of 2010
     RAM KESHWAR LAL
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1390 of 2010
BALESHWAR PD. CHOUDHARY
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1401 of 2010
        MOST. KUSUMI
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1402 of 2010
      NABILA KHATOON
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1403 of 2010
              NILMI
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1404 of 2010
      MOST. KAILI DEVI
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1405 of 2010
             NAKKU
             Versus
  STATE OF BIHAR & ORS.
               with
    MJC No.1410 of 2010
          BALESHWAR
             Versus
  STATE OF BIHAR & ORS.
         5




                    with
        MJC No.1412 of 2010
         MOST. PARMILA DEVI
                  Versus
      STATE OF BIHAR & ORS.
                    with
        MJC No.1453 of 2010
              VIJAY KUMAR
                  Versus
      STATE OF BIHAR & ORS.
                    with
        MJC No.1460 of 2010
            GIRISH MISHRA
                  Versus
THE BIHAR STATE ELECTRICITY BO
                    with
        MJC No.1501 of 2010
  THAKUR SURESH PRASAD SINGH
                  Versus
THE DISTRICT SUPERINTENDENT OF
                    with
        MJC No.1507 of 2010
     YADVENDU PRASAD SINGH
                  Versus
      STATE OF BIHAR & ORS.
                    with
        MJC No.1508 of 2010
    MRITYUNJAY PRASAD SINGH
                  Versus
      STATE OF BIHAR & ORS.
                    with
        MJC No.1525 of 2010
      SHASHI BHUSHAN SAHAY
                  Versus
       STATE OF BIHAR & ORS
                 with
        MJC No.1526 of 2010
        JOGENDRA BHANDARI
                  Versus
       STATE OF BIHAR & ORS
                    with
        MJC No.1546 of 2010
    RAJENDRA PRASAD SINGH-II
                  Versus
         A.K.P. YADAV & ORS.
                    with
        MJC No.1553 of 2010
       SURENDRA CHAUDHARY
                  Versus
       STATE OF BIHAR & ORS
         6




                   with
         MJC No.1555 of 2010
               BIDYA RAM
                  Versus
    THE UNION OF INDIA & ORS.
                   with
         MJC No.1581 of 2010
      SURENDRA PRASAD TIWARI
                  Versus
            STATE OF BIHAR
                   with
         MJC No.1607 of 2010
         MUNSI PRASAD YADAV
                  Versus
       STATE OF BIHAR & ORS.
                   with
         MJC No.1608 of 2010
        SALAHUDDIN MD. AZAM
                  Versus
       STATE OF BIHAR & ORS.
                   with
         MJC No.1609 of 2010
              RAJ KUMARI
                  Versus
       STATE OF BIHAR & ORS.
                   with
         MJC No.1619 of 2010
              MEENA DEVI
                  Versus
       STATE OF BIHAR & ORS.
                   with
         MJC No.1626 of 2010
           ABDUL GHAFFAR
                  Versus
       STATE OF BIHAR & ORS.
                   with
         MJC No.1628 of 2010
  DR. PRABHAT BHUSHAN PRASAD
                  Versus
THE STATE OF BIAHR THROUGH THE
                   with
         MJC No.1718 of 2010
      KEDAR NATH CHATURVEDI
                  Versus
 SHRI ANJANI KUMAR SINGH & ORS.
                   with
         MJC No.1722 of 2010
 KUMAR AMRENDRA PRASAD VERMA
                  Versus
       STATE OF BIHAR & ORS.
         7




                    with
        MJC No.1739 of 2010
            JAI RAM PRASAD
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1748 of 2010
           RAM PUKAR SINGH
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1756 of 2010
               TILESHWARI
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1757 of 2010
  RAMASHISH PRASAD SUDHAKAR
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1758 of 2010
                 BASANTI
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1763 of 2010
                 BUDHANI
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1768 of 2010
              VYAS SHARMA
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1798 of 2010
DR. (PROF.) RADHIKA RAMAN SAHAY
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1827 of 2010
         SATYENDRA MISHRA
                  Versus
       STATE OF BIHAR & ORS.
                    with
        MJC No.1831 of 2010
 SHAILENDRA KUMAR CHOUDHARY
                  Versus
       STATE OF BIHAR & ORS.
        8




                  with
       MJC No.1845 of 2010
         SATYENDRA KUMAR
                Versus
     STATE OF BIHAR & ORS.
                  with
       MJC No.1848 of 2010
              ANITA DAS
                Versus
  DR. LRAJ DEO SINGH & ORS.
                  with
       MJC No.1860 of 2010
   CHANDRESH KUMAR VERMA
                Versus
L.N.MITHILA UNIVERSITY & ORS.
                  with
       MJC No.1863 of 2010
           KANHAI MAHTO
                Versus
     STATE OF BIHAR & ORS.
                  with
       MJC No.1873 of 2010
    MAHENDRA NARAIN SINHA
                Versus
     STATE OF BIHAR & ORS.
                  with
       MJC No.1874 of 2010
    JITENDRA KUMAR PANDEY
                Versus
    DR. RAJDEO SINGH & ORS.
                  with
       MJC No.1875 of 2010
      BIRENDRA NATH TIWARI
                Versus
    DR. RAJDEO SINGH & ORS.
                  with
       MJC No.1876 of 2010
             MD. MUSLIM
                Versus
    DR. RAJDEO SINGH & ORS.
                  with
       MJC No.1889 of 2010
     GOUREE SANKAR SINGH
                Versus
    DR. RAJDEO SINGH & ORS.
                  with
       MJC No.1898 of 2010
       BIJOY KUMAR SHARMA
                Versus
     STATE OF BIHAR & ORS.
    9




              with
   MJC No.1902 of 2010
 DR. GOPAL PRASAD SAH
            Versus
 STATE OF BIHAR & ORS.
              with
   MJC No.1903 of 2010
    SAVITRI ROY & ANR.
            Versus
  DR. SHYAM LAL & ORS.
              with
   MJC No.1920 of 2010
    SMT. URMILA SINHA
            Versus
 STATE OF BIHAR & ORS.
              with
   MJC No.1927 of 2010
   SHIV CHARAN MAHTO
            Versus
 STATE OF BIHAR & ORS.
              with
   MJC No.1931 of 2010
CHANDRA SHEKHAR SINGH
            Versus
 STATE OF BIHAR & ORS.
              with
   MJC No.1932 of 2010
          EJAZ IMAM
            Versus
 STATE OF BIHAR & ORS.
              with
   MJC No.1944 of 2010
      SRI KANT TIWARY
            Versus
DR. RAJDEO SINGH & ORS.
              with
   MJC No.1945 of 2010
 PASHUPATI NATH GUPTA
            Versus
DR. RAJDEO SINGH & ORS.
              with
   MJC No.1946 of 2010
     BIRENDRA PRASAD
            Versus
DR. RAJDEO SINGH & ORS.
              with
   MJC No.1947 of 2010
  RAMA SHANKAR SINGH
            Versus
DR. RAJDEO SINGH & ORS.
      10




               with
      MJC No.1957 of 2010
     DEVENDRA CHOUDHARY
              Versus
    STATE OF BIHAR & ORS.
               with
      MJC No.1968 of 2010
         SHREEMATI DEVI
              Versus
    STATE OF BIHAR & ORS.
               with
      MJC No.1969 of 2010
    SHAMBHU SARAN SINGH
              Versus
    STATE OF BIHAR & ORS.
               with
      MJC No.1976 of 2010
       RAJESHWAR MISHRA
              Versus
   DR. RAJDEO SINGH & ORS.
               with
      MJC No.1977 of 2010
    AKSHILESHWAR DWIVEDI
              Versus
   DR. RAJDEO SINGH & ORS.
               with
      MJC No.1978 of 2010
          NAJMUL HASAN
              Versus
   DR. RAJDEO SINGH & ORS.
               with
      MJC No.1985 of 2010
PROF. UMESH CHANDRA SINGH
              Versus
    STATE OF BIHAR & ORS.
               with
      MJC No.1986 of 2010
      RAM PRAVESH SINGH
              Versus
    STATE OF BIHAR & ORS.
               with
      MJC No.1995 of 2010
  PROF. SHRI NARAYAN SINGH
              Versus
    STATE OF BIHAR & ORS.
               with
      MJC No.2006 of 2010
   SURANDRA PRASAD SINGH
              Versus
    STATE OF BIHAR & ORS.
       11




                  with
      MJC No.2027 of 2010
     DR. DEEPANKAR BARAT
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2039 of 2010
        Prof. Gunakant Jha
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2040 of 2010
               BIRU JHA
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2041 of 2010
         RAJESH SHARMA
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2045 of 2010
     GANGA PRASAD MISHRA
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2046 of 2010
     VISHAWAMBHAR KUMAR
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2062 of 2010
        HALDHAR MISHRA
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2070 of 2010
        RAMANAND SINGH
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2091 of 2010
SURENDRA PRASAD YADAV & ANR.
                 Versus
    STATE OF BIHAR & ORS.
                  with
      MJC No.2092 of 2010
           AMBIKA SHAW
                 Versus
    STATE OF BIHAR & ORS.
    12




              with
    MJC No.2116 of 2010
      RAJ KUMARI DEVI
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2117 of 2010
     YUDHISTHIR SINGH
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2118 of 2010
SHINDHU SHEKHAR SHARMA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2119 of 2010
           BISHUNI
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2120 of 2010
             BHIJA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2121 of 2010
           NARAYAN
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2122 of 2010
        JANKI MISTRY
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2123 of 2010
            BUDHNI
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2124 of 2010
           SUSHILA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2125 of 2010
       DHRUV PRASAD
             Versus
  STATE OF BIHAR & ORS.
         13




                   with
        MJC No.2134 of 2010
   SHAILESHWAR PRASAD VERMA
                 Versus
     DR. RAJDEO SINGH & ORS.
                   with
        MJC No.2144 of 2010
              KAMLA DEVI
                 Versus
       STATE OF BIHAR & ORS.
                   with
        MJC No.2145 of 2010
    RAM CHANDRA PRASAD SINGH
                 Versus
     DR. RAJDEO SINGH & ORS.
                   with
        MJC No.2149 of 2010
            MANISH KUMAR
                 Versus
THE SCHOOL EXAMINATION BOARD &
                   with
        MJC No.2151 of 2010
      RAJENDRA PRASAD SINGH
                 Versus
       STATE OF BIHAR & ORS.
                   with
        MJC No.2175 of 2010
               SITA DEVI
                 Versus
       STATE OF BIHAR & ORS.
                   with
        MJC No.2180 of 2010
         MOSTT. RENU SINHA
                 Versus
       STATE OF BIHAR & ORS.
                   with
        MJC No.2185 of 2010
            UPENDRA RAM
                 Versus
       STATE OF BIHAR & ORS.
                   with
        MJC No.2202 of 2010
    LAXMI NARAIN VISHWAKARMA
                 Versus
       STATE OF BIHAR & ORS.
                   with
        MJC No.2203 of 2010
           SRI NANHAK SAO
                 Versus
       STATE OF BIHAR & ORS.
                              14




                                         with
                             MJC No.2225 of 2010
                             MD. NAZAMUL HAQUE
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2226 of 2010
                    KHALILUR RAHMAN SALFI @ K.R.SALFI
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2238 of 2010
                              RAMA KANT MISHRA
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2242 of 2010
                             BHOLA PRASAD SINGH
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2270 of 2010
                                 KUMAR GAURAV
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2281 of 2010
                            AKHILESHWAE THAKUR
                                        Versus
DR. RAJDEO SINGH, THE VOICE CHANCELLOR B.R.A. BIHAR UNIVERSITY
                         ,MUZ &ORS
                                         with
                             MJC No.2302 of 2010
                          Vishwanath Pathak & ORS.
                                        Versus
                            State of Bihar & ORS.
                                         with
                             MJC No.2310 of 2010
                            NAWAL KISHORE SINGH
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2318 of 2010
                          PROF.DR.GANGA KANT JHA
                                        Versus
                           STATE OF BIHAR & ORS.
                                         with
                             MJC No.2327 of 2010
                          DR. MIHIR KUMAR THAKUR
                                        Versus
        15




LALIT NARAYAN MITHILA UNIVERSI
                   with
        MJC No.2328 of 2010
          DR. SADAN MISHRA
                 Versus
LALIT NARAYAN MITHILA UNIVERST
                   with
        MJC No.2359 of 2010
       RADHE SHYAM SHARAN
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2369 of 2010
       RAJESHWARI PD. SINHA
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2370 of 2010
        BRIJ NANDNA PRASAD
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2371 of 2010
             SITAL PRASAD
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2372 of 2010
       SITA RAM PRSAD SINGH
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2375 of 2010
    SURENDRA PRASAD SHARMA
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2382 of 2010
              BANS RAJIYA
                 Versus
      STATE OF BIHAR & ORS.
                   with
        MJC No.2413 of 2010
           BABULAL PRASAD
                 Versus
STATE OF BIHAR THE DISTRICT SU
                   with
        MJC No.2419 of 2010
      MURARI PRASAD THAKUR
                 Versus
     16




  STATE OF BIHAR & ORS.
              with
    MJC No.2432 of 2010
          MD. QUASIM
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2433 of 2010
         HAIDER IMAM
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2452 of 2010
       LAKSHMAN SINGH
             Versus
  STATE OF BIHAR & ANR.
              with
    MJC No.2456 of 2010
      RAJENDRA PRASAD
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2457 of 2010
      OM KUMAR VERMA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2462 of 2010
DR. JIVESHWAR JHA 'JIVAN'
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2474 of 2010
           SHBALIYA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2475 of 2010
            CHAMPA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2491 of 2010
           JILABIYA
             Versus
  STATE OF BIHAR & ORS.
              with
    MJC No.2492 of 2010
       MAKHAN SHARMA
             Versus
        17




     STATE OF BIHAR & ORS.
                with
       MJC No.2493 of 2010
                AORI
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2494 of 2010
  DEVENDRA KUMAR SRIVASTAVA
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2521 of 2010
        RAM PYARO PRASAD
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2529 of 2010
         BRAJESHWAR JHA
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2532 of 2010
    SHAILENDRA KUMAR SINGH
               Versus
    DR. RAJDEO SINGH & ORS.
                with
       MJC No.2533 of 2010
           MANJU SINHA
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2570 of 2010
           DUKHI SINGH
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2581 of 2010
   PROF. SHAMBHU NATH GUHA
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2582 of 2010
        RAM ASHISH MAHTO
               Versus
     STATE OF BIHAR & ORS.
                with
       MJC No.2583 of 2010
CHANDRA SHEKHAR PRASAD MAHTO
               Versus
           18




         STATE OF BIHAR & ORS.
                     with
           MJC No.2586 of 2010
               NEK LAL SINHA
                    Versus
        DR. RAJDEO SINGH & ORS.
                     with
           MJC No.2589 of 2010
             SRI BHAGWAN RAM
                    Versus
         STATE OF BIHAR & ANR.
                     with
           MJC No.2611 of 2010
         MOST. SAYADA KHATOON
                    Versus
         STATE OF BIHAR & ORS.
                     with
           MJC No.2612 of 2010
    RAMNANDAN PRASAD SRIVASTAVA
                    Versus
         STATE OF BIHAR & ORS.
                     with
           MJC No.2622 of 2010
              PARMANND SINGH
                    Versus
        DR. RAJDEO SINGH & ORS.
                     with
           MJC No.2636 of 2010
        BIRENDRA PRASAD GUPTA
                    Versus
   THE T.M.BHAGALPUR UNIVERSITY &
                     with
           MJC No.2642 of 2010
         MAHESH NANDAN SINGH
                    Versus
         STATE OF BIHAR & ORS.
                     with
           MJC No.2663 of 2010
BHUDEO PRASAD YADAV @ BHUDEO YADAV
                    Versus
         STATE OF BIHAR & ORS.
                     with
           MJC No.2664 of 2010
         JITENDRA KUMAR VERMA
                    Versus
        DR. RAJDEO SINGH & ORS.
                     with
           MJC No.2665 of 2010
             DEV KRISHNA DAS
                    Versus
     19




 DR. RAJDEO SINGH & ORS.
               with
     MJC No.2668 of 2010
          LAL MUNIYA
              Versus
   STATE OF BIHAR & ORS.
               with
     MJC No.2669 of 2010
            SITA RAM
              Versus
   STATE OF BIHAR & ORS.
               with
     MJC No.2670 of 2010
       SHIV NARAIN ROY
              Versus
   STATE OF BIHAR & ORS.
               with
     MJC No.2683 of 2010
RAI RABINDRA KUMAR SINHA
              Versus
 DR. RAJDEO SINGH & ORS.
               with
     MJC No.2685 of 2010
   SURESH PRASAD SINGH
              Versus
 DR. RAJDEO SINGH & ORS.
               with
     MJC No.2686 of 2010
       MAHESH PRASAD
              Versus
   STATE OF BIHAR & ORS.
               with
     MJC No.2698 of 2010
         ARUN KUMAR
              Versus
   STATE OF BIHAR & ORS.
               with
     MJC No.2713 of 2010
    KUMAR BALMIKI SINGH
              Versus
 DR. RAJDEO SINGH & ORS.
               with
     MJC No.2729 of 2010
  SMT. CHANDRAWATI DEVI
              Versus
   STATE OF BIHAR & ORS
               with
     MJC No.2740 of 2010
  MOST. SHAKUNTALA DEVI
              Versus
            20




   SHRI ARVIND SHARMA THE VICE-CH
                       with
             MJC No.2745 of 2010
             SAKUNIYA MHTARANI
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2746 of 2010
               CHANDRAMA DEVI
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2747 of 2010
                KAMLI HARIJAN
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2748 of 2010
              GAURI MEHTARANI
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2749 of 2010
               NARESH MANDAL
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2750 of 2010
                  SHABUDDIN
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2751 of 2010
                  MD. KUDDUS
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2752 of 2010
                 SAIYYAD RAZA
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2760 of 2010
PROF. (DR.) YUDHISTHIR PRASAD PANDEY
                     Versus
          STATE OF BIHAR & ORS.
                       with
             MJC No.2761 of 2010
               PREM CHAND ROY
                     Versus
         21




    SRI RAJ DEO SINGH & ORS.
                  with
        MJC No.2805 of 2010
            SUNAINA DEVI
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2850 of 2010
     RAMA KANT CHAUDHARY
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2870 of 2010
           SITA RAM SINGH
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2883 of 2010
            NAJRUN NISHA
                 Versus
      STATE OF BIHAR & ANR.
                  with
        MJC No.2889 of 2010
   CHANDRA BANSH MANI SINGH
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2890 of 2010
          SINGESHWAR DAS
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2892 of 2010
        KARYANAND PANDEY
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2897 of 2010
SAMUNDRI DOMIN @ SAMUNDRI DEVI
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2898 of 2010
          KAILASH MANDAL
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.2905 of 2010
        GOVIND PRASAD SAH
                 Versus
           22




         STATE OF BIHAR & ORS.
                    with
           MJC No.2919 of 2010
               MD ISHRAFILL
                   Versus
         STATE OF BIHAR & ORS.
                    with
           MJC No.2921 of 2010
          SAROGIYA MEHTARANI
                   Versus
         STATE OF BIHAR & ORS.
                    with
           MJC No.2922 of 2010
                 SK KALIM
                   Versus
         STATE OF BIHAR & ORS.
                    with
           MJC No.2923 of 2010
RAMDEO PRASAD YADAV @ RAMDEO YADAV
                   Versus
         STATE OF BIHAR & ORS.
                    with
           MJC No.2954 of 2010
               MADHURI DEVI
                   Versus
         STATE OF BIHAR & ANR.
                    with
           MJC No.2955 of 2010
                SHILA DEVI
                   Versus
         STATE OF BIHAR & ANR.
                    with
           MJC No.2956 of 2010
          YUGAL KISHOR YADAV
                   Versus
       DR. RAJDEO SINGH & ORS.
                    with
           MJC No.2957 of 2010
        SURYADEO PRASAD SINGH
                   Versus
       DR. RAJDEO SINGH & ORS.
                    with
           MJC No.2958 of 2010
       SURENDRA PRASAD THAKUR
                   Versus
       DR. RAJDEO SINGH & ORS.
                    with
           MJC No.2961 of 2010
         DR. RAMESHWAR PRASAD
                   Versus
        23




       STATE OF BIHAR & ORS.
                  with
         MJC No.2969 of 2010
CHANDRA BHUSHAN TIWARY & ORS.
                 Versus
   ANJANI KUMAR SINGH & ORS.
                  with
         MJC No.3028 of 2010
                 BISUNI
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3031 of 2010
      OM PRAKASH CHAUDHARY
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3034 of 2010
              ARBIND JHA
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3036 of 2010
 DR. SURESH CHANDRA SRIVASTVA
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3037 of 2010
     RAM BILASH PRASAD SINGH
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3038 of 2010
        SMT. SHEROMANI DEVI
                 Versus
    THE UNION OF INDIA & ORS.
                  with
         MJC No.3052 of 2010
          RAM KUMAR SINGH
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3064 of 2010
           BHEGWAN SINGH
                 Versus
       STATE OF BIHAR & ORS.
                  with
         MJC No.3065 of 2010
     VISHAMBHAR NATH PANDEY
                 Versus
       24




     STATE OF BIHAR & ORS.
                  with
        MJC No.3096 of 2010
          SHAHNAZ BEGUM
                 Versus
     STATE OF BIHAR & ANR.
                  with
        MJC No.3097 of 2010
           SMT. SANICHARI
                 Versus
     STATE OF BIHAR & ANR.
                  with
        MJC No.3098 of 2010
      SURYA NARAIN PRASAD
                 Versus
    DR. RAJ DEO SINGH & ORS.
                  with
        MJC No.3288 of 2010
DR. SSURENDRA PRASAD THAKUR
                 Versus
  THE STATE OF BIHAR & ORS.
                  with
        MJC No.3305 of 2010
      MADAN MOHAN PRASAD
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.3329 of 2010
             VIDYA DEVI
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.3373 of 2010
      SATISH CHANDR SINGH
                 Versus
  THE STATE OF BIHAR & ORS.
                  with
        MJC No.3375 of 2010
            KAMALA DEVI
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.3381 of 2010
        RAMESHWAR THAKUR
                 Versus
     STATE OF BIHAR & ORS.
                  with
        MJC No.3382 of 2010
          HARIHAR PRASAD
                 Versus
                                     25




                                STATE OF BIHAR & ORS.
                                            with
                                 MJC No.3400 of 2010
                               BIDHU BHUSHAN PRASAD
                                          Versus
                             THE STATE OF BIHAR & ORS.
                                            with
                                 MJC No.3409 of 2010
                                  GAURI SHANKAR PAL
                                          Versus
                             THE STATE OF BIHAR & ORS.
                                            with
                                 MJC No.3415 of 2010
                                      LAXMI SINGH
                                          Versus
                             THE STATE OF BIHAR & ORS.
                                            with
                                 MJC No.3422 of 2010
                                BRIHASPATI CHAUDHARY
                                          Versus
                                     P.K.RAI & ORS.
                                            with
                                 MJC No.3436 of 2010
                                      BIBI KULSUM
                                          Versus
                          THE BIHAR STATE ELECTRICITY BO

                                           -----------



03.   16.09.2010

In most of the cases no show cause have been filed and as such, in order to expedite all these matters, the Court allowed six weeks' time for filing the show cause if not already filed. The matter will appear after eight weeks and in case no show cause have been filed by that date, the Court may consider initiating contempt proceeding against the concerned party.

Let a copy of this order be communicated to Advocate General's Office for immediate communicate to 26 the concerned authority and also a copy of this order be handed over to learned counsel for the University, Bihar Electricity Board, Patna Municipal Corporation as also learned counsel appearing for the Union of India.

Put up these cases after eight weeks.

Jagdish/                     ( Shailesh Kumar Sinha, J.)