Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3)(b) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(b)specialized services in conflict or disaster affected areas to prevent neglect by providing family counseling, sponsorship, play groups; etc.