Section 13(10)(b) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

(b)on death of the allottee, the right and obligations under this allotment shall be heritable in accordance with personal law applicable.

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