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State of Uttar Pradesh - Section

Section 14 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under rule 6.