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[Cites 0, Cited by 79] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(47) in The Electricity Act, 2003

(47)“open access” means the non-discriminatory provision for the use of transmission lines or distribution system or associated facilities with such lines or system by any licensee or consumer or a person engaged in generation in accordance with the regulations specified by the Appropriate Commission;