Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Assam - Subsection Section 12(d) in Regulation for the Degree of Doctor of Philosophy (Ph.D.) (d)If the thesis is recommended by one of the examiners and recommended for re-submission by another and rejected by the third examiner, the thesis shall be rejected.
