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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(b)"APDISTCOs" means the distribution companies which may be incorporated with the principal object of engaging in the business of distribution and supply of electricity In different areas in the State;